Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act] State of Chattisgarh - Subsection Section 21(5)(c) in The Chhattisgarh Value Added Tax Act, 2005 (c)having furnished such returns has failed to comply with any of the terms of a notice issued under clause (a) of sub-section (4); or