Section 43(2)(l) in The M.P. Shri Ganapati Mandir Khajrana (Indore) Adhiniyam, 2003

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

(l)the maintenance of order inside the "Mandir" and regulating the entry and exit of persons therein or therefrom;

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