Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(3) in National Law School of India Act, 1986

(3)The terms and conditions of the appointment of the members shall be such as the [visitor] [Substituted by Act 19 of 2011 w.e.f. 6.4.2011.] may determine.