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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(5) in Haryana Special Economic Zone Rules, 2007

(5)The bank guarantee shall be released on self certification of the Developer relating the work(s) completed after having satisfied that the works have been completed as per the detailed specifications or the Detail Project Report, as the case may be.