Madhya Pradesh High Court
Smt. Ratnabai vs The State Of Madhya Pradesh on 11 April, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1188 of 2023 (SMT. RATNABAI Vs THE STATE OF MADHYA PRADESH) Dated : 11-04-2023 Shri Vinay Saraf, senior counsel along with Shri Mohanlal Patidar, counsel for the applicant.
Shri Kapil Mahant, counsel for the non-applicant/State.
Counsel for the State prays for time to argue the matter for suspension of sentence.
List the matter in the next week.
(VIJAY KUMAR SHUKLA) JUDGE Arun/-
Signature Not Verified Signed by: ARUN NAIR Signing time: 4/12/2023 11:15:53 AM