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Madhya Pradesh High Court

Smt. Ratnabai vs The State Of Madhya Pradesh on 11 April, 2023

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1188 of 2023 (SMT. RATNABAI Vs THE STATE OF MADHYA PRADESH) Dated : 11-04-2023 Shri Vinay Saraf, senior counsel along with Shri Mohanlal Patidar, counsel for the applicant.

Shri Kapil Mahant, counsel for the non-applicant/State.

Counsel for the State prays for time to argue the matter for suspension of sentence.

List the matter in the next week.

(VIJAY KUMAR SHUKLA) JUDGE Arun/-

Signature Not Verified Signed by: ARUN NAIR Signing time: 4/12/2023 11:15:53 AM