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State of Madhya Pradesh - Section

Section 14 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

14. Verification of cash balance, etc. in Audit.

- At the commencement of the audit, the Auditor shall verify the cash balances including the unspent balances of permanent and other advances, and the securities held by the local authority and the stock of postage and Court fee stamps and printed forms kept for issue of receipts for payments received.