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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(a) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(a)"Demand value energy" means active energy, reactive energy or apparent energy drawn during one demand period commencing at 00.00 hours.