Calcutta High Court (Appellete Side)
Dr. Tanmay Mukhopadhyay vs The State Of West Bengal & Ors on 11 April, 2019
1
21 11.04.2019
jb.
W.P. 4806(W) of 2014
Dr. Tanmay Mukhopadhyay
vs.
The State of West Bengal & Ors.
Ms. Sanghamitra Nandy
Mr. Chayan Gupta
Mr. Sandip Dasgupta
Mr. Ayan De
.... For the respondent WBHIDCO
Affidavit in opposition and affidavit in reply thereto have been filed by the respective parties which are kept on record.
Learned counsel for the petitioner submits that the matter is still pending before the Hon'ble Division Bench.
Accordingly, let the matter be adjourned in the monthly list of June, 2019.
(Protik Prakash Banrjee, J.) 2