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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013

1. Short Title and Applicability.

(1)These rules may be called the Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013.
(2)These rules shall be applicable to Headmaster Gr.-II Gazetted in Andhra Pradesh School Education Service and School Assistants / SGTs and other equivalent categories in Andhra Pradesh School Education Subordinate Service, herein after referred to as Teacher in these Rules.
(3)These rules shall come into force with immediate effect.