Madhya Pradesh High Court
Sudama vs The State Of Madhya Pradesh on 19 August, 2019
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1 CRA-2747-2019 The High Court Of Madhya Pradesh CRA-2747-2019 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 19-08-2019 List the case along with Cr.A. No.5866/2019.
(J.K. MAHESHWARI) JUDGE DPS Digitally signed by DHEERAJ PRATAP SINGH Date: 2019.08.21 05:17:23 -07'00'