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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Christian Marriages Validation Act, 1952

1. Short title.

- This Act may be called the [Tamil Nadu] [These words were substitute for the word 'Madras' by the Tamil Nadu adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second amendment) Order, 1969.] Christian Marriages Validation Act, 1952.