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State of Karnataka - Section

Section 46 in Karnataka Panchayat Raj Act, 1993

46. Term of office and conditions of service of Adhyaksha and Upadhyaksha.

- [(1) The term of office of every Adhyaksha and every Upadhyaksha of the Grama Panchayat shall, save as otherwise provided in this Act, be thirty months from the date of his election or till he ceases to be a member Grama Panchayat, whichever is earlier.] [Substituted by Act 8 of 2000 w.e.f 3.4.2000.]
(2)Salary and other conditions of service of Adhyaksha and Upadhyaksha shall be as prescribed.