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Union of India - Section

Section 10 in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

10. Examination.

(1)The minimum marks required for passing the examination shall be fifty per cent in theory and fifty per cent in practical or clinical or viva-voce, wherever applicable separately in each subject.
(2)A candidate obtaining seventy-five per cent marks in the subject shall be awarded distinction in the subject as per the institute rule.
(3)The supplementary examination shall be held within six months of regular examination and failed students shall be eligible to appear in its supplementary examination, as the case may be.
(4)Each student shall be required to maintain seventy-five per cent attendance in each subject (in theory and practical) for appearing in the examination and in this regard a class attendance card shall be maintained for each student for the different subjects and the Principal shall arrange to obtain the signature of the students, teachers at the end of each course of lectures and practical instructions and send the cards to each Head of the Department for final completion before the commencement of each examination.