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Calcutta High Court

Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 1 July, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-2
                                 ORDER SHEET

                            IA No.GA 5 of 2022
                                    IN
                           CS-COM 299 of 2024
                         (Old No.CS 170 of 2021)
                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION


             VHYOM MINES AND MINERALS PRIVATE LIMITED
                               VS.
                  ALOKE STEELS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 1st July, 2025.

Mr. Shaunak Mitra, Mr. Saunak Sengupta, Mr. Pallav Samajdar, Mr. Dripto Mazumdar, Advocates for the defendant. Ms. Amrita Pandey (VC), Ms. Sneha Singh, Advocates for the plaintiff. The Court : Although, the defendant is ready and willing to proceed with the matter but on behalf of the plaintiff it is submitted that due to change in advocate they need some time.

In view of such submission, let this matter appear in the list on 5th August, 2025 under the heading 'For Orders'. On that date the parties shall come ready with their clarificatory arguments.

(ARINDAM MUKHERJEE, J.) pa