Calcutta High Court
Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 1 July, 2025
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-2
ORDER SHEET
IA No.GA 5 of 2022
IN
CS-COM 299 of 2024
(Old No.CS 170 of 2021)
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
VHYOM MINES AND MINERALS PRIVATE LIMITED
VS.
ALOKE STEELS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 1st July, 2025.
Mr. Shaunak Mitra, Mr. Saunak Sengupta, Mr. Pallav Samajdar, Mr. Dripto Mazumdar, Advocates for the defendant. Ms. Amrita Pandey (VC), Ms. Sneha Singh, Advocates for the plaintiff. The Court : Although, the defendant is ready and willing to proceed with the matter but on behalf of the plaintiff it is submitted that due to change in advocate they need some time.
In view of such submission, let this matter appear in the list on 5th August, 2025 under the heading 'For Orders'. On that date the parties shall come ready with their clarificatory arguments.
(ARINDAM MUKHERJEE, J.) pa