Delhi High Court - Orders
Eswara Kamadhenu Restaurant Pvt. Ltd vs India Trade Promotion Organization ... on 14 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13998/2018, CM Nos.54748/2018 & 1327/2019
ESWARA KAMADHENU
RESTAURANT PVT. LTD. ..... Petitioner
Through : Mr. Akhil Sachar and Ms.
Sunanda, Advs. along with Mr.
Sachin Gupta, Director /
petitioner in person.
versus
INDIA TRADE PROMOTION
ORGANIZATION (ITPO) & ANR ..... Respondents
Through : Mr.Vikalp Mudgal,Adv.for R-1.
Mr. P.K. Rawal, Mr. Tarun
Agarwal and Mr. Rishabh
Sharma, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 14.01.2019 Mr. Akhil Sachar, learned counsel for the petitioner states that he has instructions to withdraw this writ petition.
This writ petition is dismissed as withdrawn.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 14, 2019 aj