Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 6 in Tamil Nadu Groundwater (Development and Management) Act, 2003

6. Water quality.

- The Authority may, in the manner prescribed, lay down or adopt standards for quality of water, depending on the kinds of water use. In doing so, it shall pay regard to the standards evolved by institutions either statutorily empowered or technically competent to do so.