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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax vs M/S Gahoi Foods Pvt. Ltd. on 7 February, 2020

Bench: Ashok Bhushan, M.R. Shah

     ITEM NO.17                                COURT NO.9               SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).859/2020

     (Arising out of impugned final judgment and order dated 12-07-2019
     in ITA No.31/2019 passed by the High Court Of M.P At Gwalior)

     PRINCIPAL COMMISSIONER OF INCOME TAX                                Petitioner(s)

                                                      VERSUS

     M/S GAHOI FOODS PVT. LTD.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.14528/2020-CONDONATION OF DELAY
     IN FILING)

     Date : 07-02-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)
                                          Mr. K.M. Nataraj, ASG
                                          Ms. Seema Bengani, Adv.
                                          Ms. Gargi Khanna, Adv.
                                          Mr. Prem Prakash, Adv.
                                          Mr. Anas Zaid, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

Tag with C.A. No.721/2020.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.02.07 16:04:06 IST Reason: