Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs M/S Gahoi Foods Pvt. Ltd. on 7 February, 2020
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.17 COURT NO.9 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).859/2020
(Arising out of impugned final judgment and order dated 12-07-2019
in ITA No.31/2019 passed by the High Court Of M.P At Gwalior)
PRINCIPAL COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S GAHOI FOODS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.14528/2020-CONDONATION OF DELAY
IN FILING)
Date : 07-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. K.M. Nataraj, ASG
Ms. Seema Bengani, Adv.
Ms. Gargi Khanna, Adv.
Mr. Prem Prakash, Adv.
Mr. Anas Zaid, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No.721/2020.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.02.07 16:04:06 IST Reason: