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[Cites 0, Cited by 0] [Section 278(2)] [Section 278] [Entire Act]

State of Bihar - Subsection

Section 278(2)(i) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(i)A nominee who is entitled to death benefit under this rule shall submit to the Secretary or any other officer authorised by him an application in Form No. XXXVII. A certificate regarding the death issued by a Govt. Doctor not below the rank of an Assistant Surgeon shall be produced alongwith the application and other documents specified by the Board.