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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1)(g) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(g)attending to immediate and urgent needs of the juveniles like appearing in examinations, interview letter to parents, personal problems and verification by the officer-in-charge of age of juvenile as per order of the Board.