Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73E(2)] [Section 73E] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73E(2)(a) in The M.P. Vanijyik Kar Niyam, 1995

(a)The blank declaration forms referred to in sub-rule (1) [shall be in any colour determined by the Commissioner] and shall be available in book form, each book containing 25 or 50 of such forms in [triplicate] [Substituted by Notification No. A-5-4-2000-ST-V (74), dated 16-7-2002 for the word 'quadruplicate'.] and may be obtained from the authority mentioned in sub-rule (1) on payment of a fee of rupees twenty five per book of 25 forms or rupees fifty per book of 50 forms or rupee one per form.