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[Cites 0, Cited by 0] [Section 310(4)] [Section 310] [Entire Act]

State of West Bengal - Subsection

Section 310(4)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)to any trailer having not more than two wheels and not exceeding 771 kilograms in weight laden when used singly and not in a train with other trailers;