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[Cites 0, Cited by 15] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(s) in Patna University Act, 1976

(s)"University Professor" means a teacher engaged in giving instruction in any department or institute maintained by the University for imparting instruction to the students of the University in the Post Graduate standard or for guiding research work or both and possessing such qualification as may be prescribed by the Statutes;
(ss)[ "Subject" means subject or subjects assigned to each faculty by the Statutes in respect of which the faculties shall apoint Board of courses and studies;] [Inserted by Act 67 of 1982.]