Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(2) in Delhi Private Security Agencies (Regulation) Rules, 2009

(2)A person seeking employment as guard, shall submit the information in Form-II to the agency and separate forms shall be submitted for each district in case the person has stayed in more than one district during the last five years.