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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(xix) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

(xix)do all such other things as may be considered necessary or incidental to the management of the National Pension System Trust for furtherance of its objectives.