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State of Uttar Pradesh - Section
Section 13 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015
13. Selection Committee.
- There shall be a Selection Committee for appointment of candidates to the posts in the service :-| (a) | Secretary/General Manager | -President |
| (b) | Concerned Section Head | -Member |
| (c) | Representative 'nominated by Managing Director | -Member |
| (d) | Representative nominated by Chairman/administrator | -Member |
| (e) | Scheduled Caste representative | -Member |
| (f) | Other backward Caste representative | -Member |