Section 115J(1)(g) in The Income Tax Act, 1961

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Union of India - Subsection

Section 115J(1)(g) in The Income Tax Act, 1961

(g)[ the amount withdrawn from the reserve account under section 80-HHD, where it has been utilised for any purpose other than those referred to in sub-section (4) of that section; or [ Inserted by Act 3 of 1989, Section 19 (w.e.f. 1.4.1989).]

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Union of India - Subsection

Section 115J(1)(g) in The Income Tax Act, 1961