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State of Jharkhand - Section

Section 557 in Civil Court Rules of the High Court of Judicature at Patna

557.

Judicial officers-will see that as far as practicable these officers sit near doors or windows to be accessible to the public. Where this is not practicable, outsiders may be allowed to come up to their tables for the transaction of any business. [H.C. Memo no. 8168-84, dated 12th August 1966-Re. courtesies to Ministers etc.]