Supreme Court - Daily Orders
Commr.Of Income Tax,Delhi-Iv vs M/S Goyal M.G.Gases Pvt.Ltd. on 11 March, 2016
Bench: A.K. Sikri, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.1973 OF 2007
COMMR.OF INCOME TAX,DELHI-IV APPELLANT(S)
VERSUS
M/S GOYAL M.G.GASES PVT.LTD. RESPONDENT(S)
WITH
CIVIL APPEAL NO.3281 OF 2008
O R D E R
The issues that fall for determination in these appeals are squarely covered by order dated 10.09.2014 of this Court in C.A.No.2981 of 2008 titled “Commissioner of Income Tax, Chennai vs. M/s Chemplast Sanmar Ltd.” and other connected matters.
In the circumstances therefore and for the reasons stated in the said order, these appeals fail and are accordingly dismissed.
No costs.
.......................J. (A.K. SIKRI) .......................J. (ROHINTON FALI NARIMAN) Signature Not Verified NEW DELHI, MARCH 11, 2016.
Digitally signed by ASHOK RAJ SINGH Date: 2016.03.17 09:35:11 IST Reason: ITEM NO.306 COURT NO.12 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s).1973/2007 COMMR.OF INCOME TAX,DELHI-IV Appellant(s) VERSUS M/S GOYAL M.G.GASES PVT.LTD. Respondent(s) (with office report) WITH C.A. No. 3281/2008
Date : 11/03/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN For Appellant(s) Ms. Pinky Anand, ASG Mr. Atulesh Kumar, Adv. Mr. Gopal Shankar Narayan, Adv. Mr. B. V. Balaram Das, Adv.
For Respondent(s) Ms. Aruna Gupta,Adv.
UPON hearing the counsel the Court made the following O R D E R The civil appeals are dismissed in terms of the signed order.
(Ashok Raj Singh) (Tapan Kr. Chakraborty) Court Master Court Master (Signed Order is placed in the file)