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[Cites 0, Cited by 0] [Section 416] [Entire Act]

Bengal Presidency - Subsection

Section 416(h) in Police Regulations, Bengal , 1943

(h)Court Inspectors shall have the use of law books, law reports and the Calcutta Gazette in the Magistrate's library, and such books, reports and gazettes may be issued to them from the Magistrate's library on their own requisition.