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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 45 in Finance Act, 2013

45. Amendment of section 179.

- In section 179 of the Income-tax Act. after sub-section (2), the following Explanation shall be inserted with effect from the 1st day of June, 2013, namely:-'Explanation. - For the purposes of this section, the expression "tax due" includes penalty, interest or any other sum payable under the Act.'.