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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Chemical Accidents (Emergency Planning, Preparedness And Response) Rules, 1996

(i)"off-site emergency plan" means-the off-site emergency plan prepared under rule 14 of the Manufacture, Storage and Import of Hazardous Chemicals Rules;