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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Karnataka - Subsection

Section 99(1)(l) in Karnataka Forest Act, 1963

(l)[ power to do any other act which, in the opinion of the State Government, is conducive to the better protection and security of forest wealth belonging to the State Government and in particular sandal wood.] [Inserted by Act 1 of 1981 w.e.f. 23.2.1981.]