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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Manipur - Subsection

Section 69(2) in The Manipur Panchayati Raj Act, 1994

(2)Every Zilla Parishad shall set apart and apply annually such sum as may be required to meet the cost of its own administration including the payment of salary, allowances, provident fund and gratuity to the officers and employees. The overall expenditure on establishment shall not exceed one-third of the total expenditure.