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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004

12. Issue of orders and practice directions.

- Subject to the provisions of the Electricity Act, 2003 and this Regulation, the Commission may, from time to time, issue orders and practice directions with regard to the implementation of this Regulation and procedures to be followed for such implementation and matters incidental or ancillary thereto.