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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Bihar - Subsection

Section 208(2)(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)to go round the construction site with a view to check unsafe practice and detect unsafe conditions and to recommend remedial measures for their rectification including First Aid Medical and Welfare Facilities;