Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Goa - Subsection Section 10(5) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 (5)The Government shall also publish in the said notice in Form No. 1, the date(s) and hours of poll may be notified by it under section 15 of the Act.
