Supreme Court - Daily Orders
Bharati Ghosh vs Union Of India on 25 April, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.12 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s).254/2018
BHARATI GHOSH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.135710/2018-APPROPRIATE ORDERS/DIRECTIONS)
Date : 25-04-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Jethmalani, Sr. Adv.
Mr. Gaurav Bhargav, Adv.
Mr. Kabir Shankar Bose, Adv.
Mr. Sameer Kumar, AOR
Mr. Ravi Sharma, Adv.
Ms. Nidhi Sahay, Adv.
Mr. Wedo Khalo, Adv
Mr. B. Misra, Adv.
Ms. D. Kapur, Adv.
Ms. Chanan Parwani, ADv.
Mr. Ram Chandra Madan, Adv.
Ms. Niharika Kaul, Adv.
For Respondent(s)
Mr. Kapil Sibal, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Mr. Suhaan Mukerji, Adv.
Mr. Ravinder Singh, Adv.
Ms. Astha Sharma, Adv.
Mr. Adit Pujari, Adv.
Mr. Raghav Tankha, Adv.
Mr. Anoopam Prasad, Adv.
Mr. Abhishek Manchanda, Adv.
Ms. Mehak Jaggi, Adv.
Mr. Prastut Dalvi, ADv.
Signature Not Verified
Mr. Amit Verma, Adv.
Digitally signed by
ARJUN BISHT
Date: 2019.04.26
Ms. Raveesha Gupta, Adv.
09:59:27 IST
Reason: M/S. Plr Chambers And Co., AOR
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Mr. Tushar Mehta, SG
Ms. Aishwarya Bhati, Sr. Adv.
Mr. S. Guru Krishna Kumar, Sr. Adv.
Mr. Rajat Nair, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.66702/2019
Shri Kapil Sibal, learned senior counsel prays for three days time to file reply. Rejoinder affidavit be filed within two days thereafter.
Learned counsel for the petitioner submits that notice was issued to the petitioner on 17.04.2019 on the address which was mentioned in the notice and the address of the petitioner is still the same i.e. at Daspur.
List on 03.05.2019.
(ARJUN BISHT) (RENU KAPOOR)
COURT MASTER (SH) BRANCH OFFICER
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