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Supreme Court - Daily Orders

Bharati Ghosh vs Union Of India on 25 April, 2019

Bench: Ashok Bhushan, K.M. Joseph

     ITEM NO.12                           COURT NO.12               SECTION X

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Writ Petition(s)(Criminal) No(s).254/2018

     BHARATI GHOSH                                                  Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     (IA No.135710/2018-APPROPRIATE ORDERS/DIRECTIONS)

     Date : 25-04-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN
                         HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)
                                   Mr.   Neeraj Kishan Kaul, Sr. Adv.
                                   Mr.   Mahesh Jethmalani, Sr. Adv.
                                   Mr.   Gaurav Bhargav, Adv.
                                   Mr.   Kabir Shankar Bose, Adv.
                                   Mr.   Sameer Kumar, AOR
                                   Mr.   Ravi Sharma, Adv.
                                   Ms.   Nidhi Sahay, Adv.
                                   Mr.   Wedo Khalo, Adv
                                   Mr.   B. Misra, Adv.
                                   Ms.   D. Kapur, Adv.
                                   Ms.   Chanan Parwani, ADv.
                                   Mr.   Ram Chandra Madan, Adv.
                                   Ms.   Niharika Kaul, Adv.

     For Respondent(s)
                                   Mr. Kapil Sibal, Sr. Adv.
                                   Mr. Sidharth Luthra, Sr. Adv.
                                   Mr. Suhaan Mukerji, Adv.
                                   Mr. Ravinder Singh, Adv.
                                   Ms. Astha Sharma, Adv.
                                   Mr. Adit Pujari, Adv.
                                   Mr. Raghav Tankha, Adv.
                                   Mr. Anoopam Prasad, Adv.
                                   Mr. Abhishek Manchanda, Adv.
                                   Ms. Mehak Jaggi, Adv.
                                   Mr. Prastut Dalvi, ADv.
Signature Not Verified
                                   Mr. Amit Verma, Adv.
Digitally signed by
ARJUN BISHT
Date: 2019.04.26
                                   Ms. Raveesha Gupta, Adv.
09:59:27 IST
Reason:                            M/S. Plr Chambers And Co., AOR



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                     Mr.   Tushar Mehta, SG
                     Ms.   Aishwarya Bhati, Sr. Adv.
                     Mr.   S. Guru Krishna Kumar, Sr. Adv.
                     Mr.   Rajat Nair, Adv.
                     Mr.   Arvind Kumar Sharma, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R
I.A. No.66702/2019

Shri Kapil Sibal, learned senior counsel prays for three days time to file reply. Rejoinder affidavit be filed within two days thereafter.

Learned counsel for the petitioner submits that notice was issued to the petitioner on 17.04.2019 on the address which was mentioned in the notice and the address of the petitioner is still the same i.e. at Daspur.

List on 03.05.2019.

(ARJUN BISHT)                                      (RENU KAPOOR)
COURT MASTER (SH)                                  BRANCH OFFICER




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