Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Chattisgarh - Subsection

Section 70(d) in The Chhattisgarh Motor Vehicles Rules, 1994

(d)that he is having a diploma in Automobile Engineering, Tourism or Transport Management, from an institution recognised by the State Government;