Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Bombay Presidency - Subsection

Section 9(b) in The Bombay Public Trusts (Corporations) Order, 1959.

(b)if the assets are situate, or the liabilities arise, in the Abu area, pass to the Government of Rajasthan; and