Lok Sabha Debates
Introduction Of Constitution (Amendment) Bill, 2004. (Amendment Of Article ... on 17 December, 2004
Title: Introduction of Constitution (Amendment) Bill, 2004. (Amendment of article 239AA). 15.01 ½ hrs.
(ii) CONSTITUTION (AMENDMENT) BILL,*2004 (Amendment of article 239AA, etc.) SHRI C.K. CHANDRAPPAN (TRICHUR): Sir, I beg to move for leave to introduce a Bill further to amend the Constitution of India. MR. DEPUTY-SPEAKER: The question is:
"That leave be granted to introduce a Bill further to amend the Constitution of India."
The motion was adopted.
SHRI C.K. CHANDRAPPAN: I introduce the Bill. _________-
MR. DEPUTY-SPEAKER: Item No. 21 – Shri Chandrakant Khaire. He is absent.
Item No. 22 – Shri Yogi Aditya Nath.