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State of Uttar Pradesh - Section

Section 274A in The U.P. Zamindari Abolition and Land Reforms Act, 1950

274A. [ Rounding off in multiples of five paise. [Inserted by U.P. Act No. 12 of 1965.]

- Notwithstanding anything in this Act, where the amount payable by any person on account of land revenue or any instalment thereof involves a fraction of five paise, such fractional amount shall be rounded off to the nearest multiple of five paise.]Collection of Land Revenue