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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(b) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(b)to approve a plan for the maintenance of irrigation system including the major drains within its area of operation at the end of each crop season and execute the maintenance works with the funds of the Committee from time to time [subject to such terms and conditions as may be prescribed;] [Added by Act No. 39 of 2005, dated 8.11.2005.];