67. Registration of member of executive committee or of Board.
- A member of the executive committee [or, of the Board] [Inserted by Punjab Act 11 of 1944, Section 16.] may resign the office by giving notice to the President, and an office-bearer may resign his office by giving notice to the executive committee and such resignation shall have effect from the date on which the resignation was accepted by the President or executive committee, as the case may be.
