Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(1) in The Bombay Diseases of Animals Act, 1948 (1)This Act extends to the [State of Maharashtra] [These words were substituted for the words 'Bombay areas of the State of Maharashtra' by Maharashtra 3 of 1960, Section 6(a).].
