Section 11(2) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973
(2)If the licensee fails to pay such an employee his dues as immediately before the vesting date, the Government or the Board, as the case may be, may pay him these dues and the amount so paid shall be deducted from the amount payable by the Government to the licensee.
