Calcutta High Court (Appellete Side)
Nandigram Co-Operative Marketing ... vs The State Of West Bengal & Ors on 4 January, 2021
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
04.01.2021.
Item no. 31.
Court No.13 ap W.P.A. No. 11279 of 2020 (Through Video Conference) Nandigram Co-operative Marketing Society Ltd. & Anr.
Versus The State of West Bengal & Ors.
Mr. Vijay Verma, Mr. Santanu Sett.
...For the petitioners.
Mr. Pradip Kr. Roy, Standing Counsel, Ms. Shraboni Sarkar, ...For the State.
On the prayer made on behalf of the petitioners, the hearing of this matter stands adjourned and shall be listed two weeks hence.
All parties are directed to act on a server copy of this order on usual undertakings.
(Rajasekhar Mantha, J.)