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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(iii) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(iii)"Colonisation Commissioner" means an officer appointed by the State Government to exercise the powers and to perform the functions of the Colonisation Commissioner.