Supreme Court - Daily Orders
Jan Kalyan Field Workers Welfare ... vs Pacl Ltd. on 26 February, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
WRIT PETITION (C) NO.74 OF 2016
JAN KALYAN FIELD WORKERS WELFARE
ASSOCIATION ... PETITIONER(S)
VS.
PACL LTD. & ANR. ... RESPONDENT(S)
O R D E R
The learned counsel for the petitioner seeks permission to withdraw this petition.
Permission is granted.
The writ petition is disposed of as withdrawn.
..............J. [ANIL R. DAVE] ..............J. [ADARSH KUMAR GOEL] New Delhi;
26th February, 2016.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.03.01 14:52:04 IST Reason: DSC of anitamalhotra, cm is used by sarita purohit, cm for signing ITEM NO.5 COURT NO.2 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Writ Petition (C) No(s).74/2016 JAN KALYAN FIELD WORKERS WELFARE ASSOCIATION Petitioner(s) VERSUS PACL LTD. AND ANR. Respondent(s) (With office report) Date : 26/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Petitioner(s) Mr. Prakash Kumar Singh,Adv.
Mr. Shashank Bajpai,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The writ petition is disposed of as withdrawn in terms of signed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)