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Supreme Court - Daily Orders

Jan Kalyan Field Workers Welfare ... vs Pacl Ltd. on 26 February, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

                                        IN THE SUPREME COURT OF INDIA
                                         CIVIL ORIGINAL JURISDICTION


                                       WRIT PETITION (C) NO.74 OF 2016


                          JAN KALYAN FIELD WORKERS WELFARE
                          ASSOCIATION                              ... PETITIONER(S)

                                                      VS.

                          PACL LTD. & ANR.                         ... RESPONDENT(S)



                                                  O R D E R

The learned counsel for the petitioner seeks permission to withdraw this petition.

Permission is granted.

The writ petition is disposed of as withdrawn.

..............J. [ANIL R. DAVE] ..............J. [ADARSH KUMAR GOEL] New Delhi;

26th February, 2016.

Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.03.01 14:52:04 IST Reason: DSC of anita

malhotra, cm is used by sarita purohit, cm for signing ITEM NO.5 COURT NO.2 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Writ Petition (C) No(s).74/2016 JAN KALYAN FIELD WORKERS WELFARE ASSOCIATION Petitioner(s) VERSUS PACL LTD. AND ANR. Respondent(s) (With office report) Date : 26/02/2016 This petition was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Petitioner(s) Mr. Prakash Kumar Singh,Adv.
Mr. Shashank Bajpai,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The writ petition is disposed of as withdrawn in terms of signed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)