Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(1)(n) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011 (n)"Society" means the Bihar State Labour Welfare Society established by the State Government by this name and its successor;