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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(3)[ Where the term of the existing members of the Municipality/Zila Panchayat has expired and the elected members cease to be members of the committee then the committee with remaining members shall continue to discharge the functions till new elections are held.] [Inserted by M.P. Act No. 3 of 2000.]